Maharashtra Legislature Members’ Salaries and Allowances Act
BOMBAY ACT NO. XLIX OF 1956
- Act number
- Act 49 of 1956
- Year
- 1956
- Enacted on
- 30-11-1956
- In force from
- 30 November 1956
- Jurisdiction
- Maharashtra State Act
- Subjects
- Public Service
Read the full text of Maharashtra Legislature Members’ Salaries and Allowances Act section by section on LawLens.
Official source: India Code