Maharashtra Live-stock Improvement Act
Act No. XXII of 1933 WHEREAS it is expedient to provide for the improvement of live-stock in the manner herein provided; It is hereby enacted as follows :—
- Act number
- Act 22 of 1933
- Year
- 1933
- Enacted on
- 01-12-1933
- In force from
- 1 December 2013
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture
Read the full text of Maharashtra Live-stock Improvement Act section by section on LawLens.
Official source: India Code