Maharashtra Local Authority Members Disqualification Act, 1986
- Act number
- Act 20 of 1987
- Year
- 1987
- Enacted on
- 29-07-1987
- In force from
- 29 July 1987
- Jurisdiction
- Maharashtra State Act
- Subjects
- Elections
Read the full text of Maharashtra Local Authority Members Disqualification Act, 1986 section by section on LawLens.
Official source: India Code