Maharashtra Lotteries (Control and Tax) and Prize Competitions (Tax) Act
The Maharashtra Lotteries (Control and Tax) and Prize Competitions (Tax) Act.
- Act number
- Act 82 of 1958
- Year
- 1958
- Enacted on
- 08-10-1958
- In force from
- 27 March 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Taxation, Criminal Law
Read the full text of Maharashtra Lotteries (Control and Tax) and Prize Competitions (Tax) Act section by section on LawLens.
Official source: India Code