Maharashtra Management of Irrigation Systems by Farmers Act, 2005
An Act to provide for Management of Irrigation Systems by Farmers and for matters connected therewith or incidental thereto.
- Act number
- Act 23 of 2005
- Year
- 2005
- Enacted on
- 19-05-2005
- In force from
- 19 May 2005
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture, Cooperatives And Societies
Read the full text of Maharashtra Management of Irrigation Systems by Farmers Act, 2005 section by section on LawLens.
Official source: India Code