Maharashtra Marine Fishing Regulation Act, 1981
An Act to provide for the regulation of fishing by fishing vessels in the sea along the coast line of the State of Maharashtra.
- Act number
- Act 54 of 1981
- Year
- 1981
- Enacted on
- 23-09-1981
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture
Read the full text of Maharashtra Marine Fishing Regulation Act, 1981 section by section on LawLens.
Official source: India Code