Maharashtra Maritime Board Act, 1996
An Act to make provision for constitution of a Maritime Board for minor -ports in the State of Maharashtra and to vest administration, control and management of such ports in that Board and to provide for matters connected therewith and incidental thereto.
- Act number
- Act 15 of 1997
- Year
- 1997
- Enacted on
- 17-01-1997
- In force from
- 17 January 1997
- Jurisdiction
- Maharashtra State Act
- Subjects
- Shipping And Maritime Law
Read the full text of Maharashtra Maritime Board Act, 1996 section by section on LawLens.
Official source: India Code