Maharashtra Mathadi, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1969

An Act for regulating the employment of unprotected manual workers employed in certain employments in the State of Maharashtra, to make provision for their adequate supply and proper and full utilization in such employments, and for maters connected therewith.

Act number

Act 30 of 1969

Year

1969

Enacted on

13-06-1969

In force from

13 June 1969

Jurisdiction

Maharashtra State Act

Subjects

Labour And Employment

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Official source: India Code