Maharashtra Media Persons and Media Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2017

Act number

Act 29 of 2019

Year

2019

Enacted on

08-11-2019

In force from

8 November 2019

Jurisdiction

Maharashtra State Act

Subjects

Media And Broadcasting, Criminal Law

Read the full text of Maharashtra Media Persons and Media Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2017 section by section on LawLens.

Official source: India Code