Maharashtra Medical Council Act, 1965
An Act to unify, consolidate and make better provision in the law regulating the registration of persons practising modern scientific medicine in the State of Maharashtra.
- Act number
- Act 46 of 1965
- Year
- 1965
- Enacted on
- 25-11-1965
- In force from
- 25 November 1965
- Jurisdiction
- Maharashtra State Act
- Subjects
- Health And Medicine
Read the full text of Maharashtra Medical Council Act, 1965 section by section on LawLens.
Official source: India Code