Maharashtra Merged Territories and Areas (Jagirs Abolition) Act
- Act number
- Act 39 of 1954
- Year
- 1954
- Enacted on
- 18-06-1954
- In force from
- 13 June 1954
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property
Read the full text of Maharashtra Merged Territories and Areas (Jagirs Abolition) Act section by section on LawLens.
Official source: India Code