Maharashtra Merged Territories Miscellaneous Alienations Abolition Act
- Act number
- Act 22 of 1955
- Year
- 1955
- Enacted on
- 03-06-1955
- In force from
- 23 May 1955
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property, Mines And Minerals
Read the full text of Maharashtra Merged Territories Miscellaneous Alienations Abolition Act section by section on LawLens.
Official source: India Code