Maharashtra Metropolitan Planning Committees (Constitution and Functions) (Continuance of Provisions) Act, 1999
An Act to provide for constituting in every Metropolitan area a Metropolitan Planning Committee to prepare a draft development plan for the Metropolitan area as a whole
- Act number
- Act 5 of 2000
- Year
- 2000
- Enacted on
- 07-01-2000
- In force from
- 7 January 2000
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development
Read the full text of Maharashtra Metropolitan Planning Committees (Constitution and Functions) (Continuance of Provisions) Act, 1999 section by section on LawLens.
Official source: India Code