Maharashtra Metropolitan Region Development Authority Act, 2016
An Act to provide for the establishment of the Authorities for certain areas declared as Metropolitan Areas under clause (c) of section 2 of the Maharashtra Metropolitan Planning Committees (Constitution and Functions) (Continuance of Provisions) Act, 1999, for the purposes of coordinating and supervising the proper, orderly and rapid development of the areas in such Region and executing plans, projects and schemes for such development, and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 3 of 2017
- Year
- 2017
- Enacted on
- 10-01-2017
- In force from
- 10 January 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development
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Official source: India Code