MAHARASHTRA MINISTERS' SALARIES AND ALLOWANCES ACT
BOMBY ACT NO. XLVII OF 1956
- Act number
- Act 48 of 1956
- Year
- 1956
- Enacted on
- 30-11-1956
- In force from
- 30 November 1956
- Jurisdiction
- Maharashtra State Act
- Subjects
- Public Service
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Official source: India Code