Maharashtra Miscellaneous Alienations (in Hyderabad Enclaves) Abolition Act, 1965
- Act number
- Act 56 of 1965
- Year
- 1965
- Enacted on
- 24-12-1965
- In force from
- 24 December 1965
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property
Read the full text of Maharashtra Miscellaneous Alienations (in Hyderabad Enclaves) Abolition Act, 1965 section by section on LawLens.
Official source: India Code