Maharashtra MoneyLending (Regulation) Act, 2014
An Act to regulate the transactions of money-lending in the State of Maharashtra.
- Act number
- Act 8 of 2014
- Year
- 2014
- Enacted on
- 04-04-2014
- In force from
- 2 April 2014
- Jurisdiction
- Maharashtra State Act
- Subjects
- Banking And Finance
Read the full text of Maharashtra MoneyLending (Regulation) Act, 2014 section by section on LawLens.
Official source: India Code