Maharashtra Municipal Property Tax Board Act, 2011
The Maharashtra Municipal Property Tax Board Act, 2011.
- Act number
- Act 14 of 2011
- Year
- 2011
- Enacted on
- 21-04-2011
- In force from
- 21 April 2011
- Jurisdiction
- Maharashtra State Act
- Subjects
- Taxation
Read the full text of Maharashtra Municipal Property Tax Board Act, 2011 section by section on LawLens.
Official source: India Code