Maharashtra National Law University Act, 2014

An Act to establish and incorporate National Law Universities in the State for the development and advancement of legal education and for the purposes of imparting specialized and systematic instruction, training and research in systems of law and for the matters connected therewith or incidental thereto.

Act number

Act 6 of 2014

Year

2014

Enacted on

20-03-2014

In force from

17 December 2018

Jurisdiction

Maharashtra State Act

Subjects

Education

Read the full text of Maharashtra National Law University Act, 2014 section by section on LawLens.

Official source: India Code