Maharashtra Non-trading Corporations Act
An Act to provide for the incorporation, regulation and winding up of non-trading corporations whose objects are confined to the State of Bombay.
- Act number
- Act 26 of 1959
- Year
- 1959
- Enacted on
- 30-04-1959
- In force from
- 24 April 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Companies And Corporate Law
Read the full text of Maharashtra Non-trading Corporations Act section by section on LawLens.
Official source: India Code