Maharashtra Nursing Homes Registration Act

Bombay Act No. XV of 1949 An Act to provide for the registration and inspection of nursing homes in the State of Bombay and for certain purposes connected therewith. WHEREAS, it is expedient to provide for the registration and inspection of nursing homes in the Province of Bombay and for certain purposes connected therewith; It is hereby enacted as follows: —

Act number

Act 15 of 1949

Year

1949

Enacted on

06-05-1949

In force from

6 May 1949

Jurisdiction

Maharashtra State Act

Subjects

Health And Medicine

Read the full text of Maharashtra Nursing Homes Registration Act section by section on LawLens.

Official source: India Code