Maharashtra Official Languages Act, 1964
An Act to provide for the adoption of languages which may be used for the official purposes of the State including purposes of the Legislature of the State.
- Act number
- Act 5 of 1965
- Year
- 1965
- Enacted on
- 11-01-1965
- In force from
- 11 January 1965
- Jurisdiction
- Maharashtra State Act
- Subjects
- Administrative Law
Read the full text of Maharashtra Official Languages Act, 1964 section by section on LawLens.
Official source: India Code