Maharashtra Ownership Flats (Regulation of the promotion of construction, sale, management and transfer) Act, 1963
An Act to regulate in the State of Maharashtra, the promotion of the construction of, the sale and management, and the transfer of flats on ownership basis.
- Act number
- Act 45 of 1963
- Year
- 1963
- Enacted on
- 16-12-1963
- In force from
- 20 May 1960
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development, Land And Property, Cooperatives And Societies
Read the full text of Maharashtra Ownership Flats (Regulation of the promotion of construction, sale, management and transfer) Act, 1963 section by section on LawLens.
Official source: India Code