Maharashtra Personal Inams Abolition Act
- Act number
- Act 42 of 1953
- Year
- 1953
- Enacted on
- 20-06-1953
- In force from
- 13 June 1953
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property
Read the full text of Maharashtra Personal Inams Abolition Act section by section on LawLens.
Official source: India Code