Maharashtra Prevention of Communal, Anti-social and other Dangerous Activities Act, 1980
An Act to provide for prevention of communal, anti-social and other dangerous activities in Maharashtra and for matters connected therewith.
- Act number
- Act 7 of 1980
- Year
- 1981
- Enacted on
- 23-01-1981
- Jurisdiction
- Maharashtra State Act
- Subjects
- Criminal Procedure, Criminal Law, Administrative Law
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Official source: India Code