Maharashtra Prevention of Defacement of Property Act, 1995
An Act to provide for the prevention of defacement of property and for matters connected therewith or incidental thereto.
- Act number
- Act 8 of 1995
- Year
- 1995
- Enacted on
- 02-05-1995
- In force from
- 19 January 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Criminal Law
Read the full text of Maharashtra Prevention of Defacement of Property Act, 1995 section by section on LawLens.
Official source: India Code