Maharashtra Prevention of Malpractices at University, Board and other specified Examinations Act, 1982
An Act to provide for preventing malpractices at University, Board and other specified examinations.
- Act number
- Act 31 of 1982
- Year
- 1982
- Enacted on
- 14-10-1982
- In force from
- 27 March 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
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Official source: India Code