Maharashtra Private Forests (Acquisition) Act, 1975
An Act to acquire private forests in the State and to provide for certain other matters.
- Act number
- Act 29 of 1975
- Year
- 1975
- Enacted on
- 29-08-1975
- In force from
- 29 August 1975
- Jurisdiction
- Maharashtra State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Maharashtra Private Forests (Acquisition) Act, 1975 section by section on LawLens.
Official source: India Code