Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981

An Act for regulating the employment of Private Security Guards employed in factories and establishments in the State of Maharashtra and for making better provisions for their terms and conditions of employment and welfare through the establishment of a Board therefor, and for matters connected therewith.

Act number

Act 58 of 1981

Year

1981

Enacted on

25-09-1981

In force from

24 September 1981

Jurisdiction

Maharashtra State Act

Subjects

Labour And Employment

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Official source: India Code