Maharashtra Prohibition Act

An Act to amend and consolidate the law relating to the promotion and enforcement of and carrying into effect the policy of Prohibition and also the Abkari law in the State of Bombay

Act number

Act 25 of 1949

Year

1949

Enacted on

20-05-1949

In force from

19 January 2017

Jurisdiction

Maharashtra State Act

Subjects

Criminal Law, Health And Medicine, Social Welfare

Read the full text of Maharashtra Prohibition Act section by section on LawLens.

Official source: India Code