Maharashtra Prohibition of Obscene Dance in Hotels, Restaurants and Bar Rooms and Protection of Dignity of Women (working therein) Act, 2016

An Act to provide for prohibition of obscene dance in hotels, restaurants, bar rooms and other establishments and to improve the conditions of work, protect the dignity and safety of women in such places with a view to prevent their exploitation.

Act number

Act 12 of 2016

Year

2016

Enacted on

16-04-2016

In force from

14 April 2016

Jurisdiction

Maharashtra State Act

Subjects

Women And Children, Labour And Employment, Criminal Law

Read the full text of Maharashtra Prohibition of Obscene Dance in Hotels, Restaurants and Bar Rooms and Protection of Dignity of Women (working therein) Act, 2016 section by section on LawLens.

Official source: India Code