Maharashtra Prohibition of Ragging Act, 1999
An Act to prohibit ragging in educational institutions in the State of Maharashtra.
- Act number
- Act 33 of 1999
- Year
- 1999
- Enacted on
- 15-05-1999
- In force from
- 19 January 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education, Criminal Law
Read the full text of Maharashtra Prohibition of Ragging Act, 1999 section by section on LawLens.
Official source: India Code