Maharashtra Project Affected Persons Rehabilitation Act, 1999
An Act to consolidate and amend the law relating to the rehabilitation of persons affected by certain projects in the State of Maharashtra and for matters connected therewith or incidental thereto.
- Act number
- Act 11 of 2001
- Year
- 2001
- Enacted on
- 14-03-2001
- In force from
- 19 April 1999
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property, Social Welfare
Read the full text of Maharashtra Project Affected Persons Rehabilitation Act, 1999 section by section on LawLens.
Official source: India Code