Maharashtra Protection of Interest of Depositors (in Financial Establishments) Act, 1999
An Act to protect the interest of depositors in the Financial Establishments and matters relating thereto.
- Act number
- Act 16 of 2000
- Year
- 2000
- Enacted on
- 21-01-2000
- In force from
- 20 January 2000
- Jurisdiction
- Maharashtra State Act
- Subjects
- Banking And Finance, Criminal Law
Read the full text of Maharashtra Protection of Interest of Depositors (in Financial Establishments) Act, 1999 section by section on LawLens.
Official source: India Code