Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016

An Act to provide for the prohibition of social boycott of a person or group of persons including their family members, and for matters connected therewith or incidental thereto.

Act number

Act 44 of 2017

Year

2017

Enacted on

03-07-2017

In force from

3 July 2017

Jurisdiction

Maharashtra State Act

Subjects

Human Rights, Criminal Law

Read the full text of Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016 section by section on LawLens.

Official source: India Code