Maharashtra Provisional Collection of Taxes Act, 1962
An Act to provide for immediate effect being given, for a limited period, to provisions in Bills relating to the imposition or increase of taxes.
- Act number
- Act 5 of 1963
- Year
- 1963
- Enacted on
- 16-01-1963
- In force from
- 16 January 1963
- Jurisdiction
- Maharashtra State Act
- Subjects
- Taxation
Read the full text of Maharashtra Provisional Collection of Taxes Act, 1962 section by section on LawLens.
Official source: India Code