Maharashtra Public Libraries Act, 1967
An Act to provide for the establishment, maintenance, organisation and development of public libraries in the State of Maharashtra.
- Act number
- Act 34 of 1967
- Year
- 1967
- Enacted on
- 20-12-1967
- In force from
- 27 March 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of Maharashtra Public Libraries Act, 1967 section by section on LawLens.
Official source: India Code