Maharashtra Public Universities Act, 2016
An Act to provide for academic autonomy and excellence, adequate representation through democratic process, transformation, strengthening and regulating higher education and for matters connected therewith or incidental thereto.
- Act number
- Act 6 of 2017
- Year
- 2017
- Enacted on
- 11-01-2017
- In force from
- 6 April 2018
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of Maharashtra Public Universities Act, 2016 section by section on LawLens.
Official source: India Code