Maharashtra Regulation of Marriage Bureaus and Registration of Marriages Act, 1998
An Act to provide for a comprehensive and stringent law for regulation of marriage bureaus for prevention of malpractices and misuse of marriage registration facility and for compulsory registration of marriages in the State of Maharashtra
- Act number
- Act 20 of 1999
- Year
- 1999
- Enacted on
- 15-04-1999
- In force from
- 13 April 1999
- Jurisdiction
- Maharashtra State Act
- Subjects
- Family And Personal Law
Read the full text of Maharashtra Regulation of Marriage Bureaus and Registration of Marriages Act, 1998 section by section on LawLens.
Official source: India Code