Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013
An Act to regulate the Price of Sugarcane supplied to sugar factories in the State of Maharashtra.
- Act number
- Act 33 of 2013
- Year
- 2013
- Enacted on
- 24-12-2013
- In force from
- 24 December 2013
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture
Read the full text of Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013 section by section on LawLens.
Official source: India Code