Maharashtra (Requisitioning and Control) of Motor Vehicles Act, 1965
An Act to provide for the requisitioning and control of motor vehicles in certain emergent circumstances.
- Act number
- Act 2 of 1966
- Year
- 1966
- Enacted on
- 05-02-1966
- In force from
- 5 February 1966
- Jurisdiction
- Maharashtra State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of Maharashtra (Requisitioning and Control) of Motor Vehicles Act, 1965 section by section on LawLens.
Official source: India Code