Maharashtra Restoration of Lands to Scheduled Tribes Act, 1974
An Act to provide for the restoration of certain lands to persons belonging to the Scheduled Tribes.
- Act number
- Act 14 of 1975
- Year
- 1975
- Enacted on
- 28-05-1975
- In force from
- 25 April 2013
- Jurisdiction
- Maharashtra State Act
- Subjects
- Land And Property, Tribal And Minority Affairs
Read the full text of Maharashtra Restoration of Lands to Scheduled Tribes Act, 1974 section by section on LawLens.
Official source: India Code