Maharashtra Restoration of name Mumbai for Bombay Act, 1996
An Act to provide for restoration of the original name Mumbai for Bombay in certain State enactments.
- Act number
- Act 25 of 1996
- Year
- 1996
- Enacted on
- 04-09-1996
- In force from
- 1 September 1996
- Jurisdiction
- Maharashtra State Act
- Subjects
- Administrative Law
Read the full text of Maharashtra Restoration of name Mumbai for Bombay Act, 1996 section by section on LawLens.
Official source: India Code