Maharashtra Right to Information (Repeal) Act, 2005
- Act number
- Act 1 of 2006
- Year
- 2006
- Enacted on
- 09-01-2006
- In force from
- 9 January 2006
- Jurisdiction
- Maharashtra State Act
- Subjects
- Administrative Law
Read the full text of Maharashtra Right to Information (Repeal) Act, 2005 section by section on LawLens.
Official source: India Code