Maharashtra Sale of Trees by Occupants belonging to Scheduled Tribes (Regulation) Act, 1969
An Act to regulate the disposal of trees standing in the holdings of persons belonging to Scheduled Tribes in the State of Maharashtra.
- Act number
- Act 23 of 1969
- Year
- 1969
- Enacted on
- 18-04-1969
- In force from
- 18 April 1969
- Jurisdiction
- Maharashtra State Act
- Subjects
- Tribal And Minority Affairs
Read the full text of Maharashtra Sale of Trees by Occupants belonging to Scheduled Tribes (Regulation) Act, 1969 section by section on LawLens.
Official source: India Code