Maharashtra Secondary and Higher Secondary Education Boards Act, 1965
An Act to provide for the establishment of a State Board and Divisional Boards to regulate certain matters pertaining to secondary (and higher secondary) education in the State of Maharashtra.
- Act number
- Act 41 of 1965
- Year
- 1965
- Enacted on
- 13-09-1965
- In force from
- 27 March 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
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Official source: India Code