Maharashtra Service Inams (Useful to Community) Abolition Act

For Statement of Objects and Reasons, see Bombay Government Gazette, 1953, Part V, pages 458-459. An Act to abolish service inams useful to the community in certain parts of the State of Bombay. Whereas it is necessary and expedient in the public interest to abolish service inams useful to the community in certain parts of the State of Bombay and to provide for other incidental and consequential matters hereinafter appearing; it is hereby enacted as follows :-

Act number

Act 70 of 1953

Year

1953

Enacted on

22-12-1953

In force from

22 December 1953

Jurisdiction

Maharashtra State Act

Subjects

Land And Property

Read the full text of Maharashtra Service Inams (Useful to Community) Abolition Act section by section on LawLens.

Official source: India Code