Maharashtra Settlement of Arrears in Disputes Act, 2016

An Act to provide for settlement of arrears in dispute under various Acts administered by the Sales Tax Department and the matters connected therewith or incidental thereto.

Act number

Act 16 of 2016

Year

2016

Enacted on

26-04-2016

In force from

26 April 2016

Jurisdiction

Maharashtra State Act

Subjects

Taxation

Read the full text of Maharashtra Settlement of Arrears in Disputes Act, 2016 section by section on LawLens.

Official source: India Code