Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act
- Act number
- Act 15 of 2019
- Year
- 2019
- Enacted on
- 09-07-2019
- In force from
- 9 July 2019
- Jurisdiction
- Maharashtra State Act
- Subjects
- Taxation
Read the full text of Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act section by section on LawLens.
Official source: India Code