Maharashtra Shilotri Rights (Kolaba) Abolition Act

Act number
Act 47 of 1955
Year
1955
Enacted on
02-12-1955
In force from
24 April 2017
Jurisdiction
Maharashtra State Act
Subjects
Land And Property

Read the full text of Maharashtra Shilotri Rights (Kolaba) Abolition Act section by section on LawLens.

Official source: India Code